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[Cites 0, Cited by 0] [Section 9A(3)] [Section 9A] [Entire Act]

State of Rajasthan - Subsection

Section 9A(3)(e) in First Statutes of the Jai Narayan Vyas University Jodhpur

(e)Till a post-graduate Department of Education is established, the Committee of Courses and Studies in Education shall consist of: