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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Rajasthan - Subsection

Section 9A(3) in First Statutes of the Jai Narayan Vyas University Jodhpur

(3)Committee shall consists of the following members:
(i)In the Faculties of Arts, Social Sciences, Science and Education, the Committees shall be constituted as follows: -
(a)The Head of the Department who shall also be the Convener,
(b)Readers not exceeding three in number, by rotation in order of seniority in case of subjects taught up to the post-graduate standard, and one in case of subjects taught up to degree standard,
(c)One Lecturer by rotation in order of seniority,
(d)Two persons other than the teachers of the University having expert knowledge of the subject to be nominated by the Vice-Chancellor in consultation with the Convener,
(e)Till a post-graduate Department of Education is established, the Committee of Courses and Studies in Education shall consist of: