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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)No student shall be admitted to a course of study leading up to a degree unless he is enrolled as a student in a College, Teaching Department or School of Study :Provided that a student shall be admitted to a course of study leading upto-
(i)a Bachelor's Degree or Master's Degree in Mathematics in the Faculty of Science;
(ii)a degree in the Faculty of Arts, Faculty of Social Science or the Faculty of Commerce;
(iii)a Bachelor's degree in the Faculty of Law, in the case of women student permitted by a notification under the third proviso to clause (10) of Section 6, whether such student is enrolled as a student of a college, teaching department, school of studies or not.
(iv)[ a Bachelor's degree in the Faculty of Home Science.] [nserted by M.P Act No. 19 of 1980.]