Section 43(3)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

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State of Madhya Pradesh - Subsection

Section 43(3)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)a Bachelor's degree in the Faculty of Law, in the case of women student permitted by a notification under the third proviso to clause (10) of Section 6, whether such student is enrolled as a student of a college, teaching department, school of studies or not.

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State of Madhya Pradesh - Subsection

Section 43(3)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973