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State of Punjab - Section

Section 11 in The Punjab Capital (Development and Regulation) Building Rules, 1952

11. Drainage plans and engineering drawings.

- Every application and building plan shall be accompanied by its drainage, water-supply and engineering drawings showing -
(a)position of sanitary fittings, down pipes, spouts, vent pipes,waste pipes, gully traps, house sewers, manholes, upto their connection to the public sewer;
(b)position of taps, showers, storage tanks, supply pipes and distributing pipes;
(c)main reinforcement of cantilevers and of framed structures.