Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(a) in The Punjab Capital (Development and Regulation) Building Rules, 1952 (a)position of sanitary fittings, down pipes, spouts, vent pipes,waste pipes, gully traps, house sewers, manholes, upto their connection to the public sewer;
