Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2)(b) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(b)particulars of any work or undertaking which the Board proposes to organise during the next year for the purpose of carrying out its functions under this Act, and