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State of Madhya Pradesh - Section

Section 13 in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

13. Preparation and submission of programme.

(1)In each year upto such date as may be fixed by the State Government, the Board shall prepare and submit to the State Government a programme of work for the ensuing financial year separately describing the features of the schemes and the amounts involved concerning routine administration, programmes proposed to be executed through bank, with the assistance of the money to be received from the State Government and the Commission.
(2)The programme shall contain-
(a)particulars of the scheme which the Board proposes to execute whether in part or whole during the next year;
(b)particulars of any work or undertaking which the Board proposes to organise during the next year for the purpose of carrying out its functions under this Act, and
(c)such other particulars as may be prescribed.