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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(2)The programme shall contain-
(a)particulars of the scheme which the Board proposes to execute whether in part or whole during the next year;
(b)particulars of any work or undertaking which the Board proposes to organise during the next year for the purpose of carrying out its functions under this Act, and
(c)such other particulars as may be prescribed.