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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(2)The oral and practical tests shall be conducted by the examiner appointed by the Board in such manner as the Examination Committee may prescribe, from time to time. The written test shall be by means of question papers and the question papers shall be given simultaneously at every centre at which the examination is being held.