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State of Uttar Pradesh - Section

Section 4 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

4.

(1)The examination in various subjects may include.-
(i)Theory.
(ii)Practical.
(iii)Term work/sessional.
(iv)Oral.
(v)Project and will include each of the above under separate heads or together as prescribed by the Board in the syllabus and examination scheme.
(2)The oral and practical tests shall be conducted by the examiner appointed by the Board in such manner as the Examination Committee may prescribe, from time to time. The written test shall be by means of question papers and the question papers shall be given simultaneously at every centre at which the examination is being held.