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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1)(a) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(a)Bachelor of Architecture Course, a candidate shall have passed the qualifying examination with Mathematics or Statistics or Business Mathematics as one of the subjects,