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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(1)For the purpose of admission to first year of,-
(a)Bachelor of Architecture Course, a candidate shall have passed the qualifying examination with Mathematics or Statistics or Business Mathematics as one of the subjects,
(b)Bachelor of Construction Technology Course, a candidate shall have passed the qualifying examination with Physics and Mathematics as compulsory subjects and Chemistry / Bio-technology/Biology/Computer as an optional subject,
(c)Bachelor of Interior Design Course, a candidate shall have passed the qualifying examination with Physics and Mathematics as compulsory subjects and Chemistry / Bio-technology/Biology/Computer as an optional subject.