Section 4(1) in The Bureau of Indian Standards (Advisory Committees) Regulations, 2018
(1)The Finance Advisory Committee shall consists of the following members, namely:-(i)Special Secretary or Additional Secretary and Financial Adviser, Ministry of Consumer Affairs, Food and Public Distribution - Chairman;(ii)Director General of the Bureau;(iii)Additional Secretary or Joint. Secretary, Department of Consumer Affairs in the Ministry of Consumer Affairs, Food and Public Distribution;(iv)one representative of the National Institute of Financial Management, Faridabad;(v)one representative of the Office of Comptroller General of Accounts;(vi)Chief Financial Officer of Bureau of Energy Efficiency;(vii)any other member, as nominated by the Chairman;(viii)Deputy Director General (Finance) of the Bureau - Member-Secretary.
