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State of Punjab - Section

Section 20 in Punjab Boiler Attendants Rules, 1961

20. Examination

(1)Examination for the grant of certificate of competency as a Boiler Attendant shall be held by the Board at such place and such dates as may be notified by the Secretary of the Board from time to time and in such other manner as the Secretary may desire.
(2)Examination for granting certificates of competency as a Boiler Attendant shall be of two classes, one for the award of first class certificate of competency as a Boiler Attendant and the other for two award of second class certificate of competency as a Boiler Attendant .