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[Cites 0, Cited by 0] [Section 32(12)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(12)(i) in The Bangalore Metro Railway (General) Rules, 2011

(i)if a passenger emergency alarm is operated in the train, the train operator shall try to establish voice communication with the location by intercom or public address, and he shall try to establish the reason for the operation of alarm but, unless there is a clear and immediate danger to the train and its passengers, he shall continue to the next station before taking any action;