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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(11) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(11)During the admission process through Single Window System, the qualified candidates of LPCET shall not be eligible for admission into the colleges which have opted for LPCET-AC on the basis of their rank in LPCET and vice-versa.The Convener, LPCET Admissions shall conduct the counselling in phases if required till the last rank of LPCET is exhausted. For filling up of leftover seats of minority institutions, if any, the convener, LPCET Admissions shall conduct admissions through counselling process on a date and time fixed in advance by giving adequate publicity in the press and finalise the admissions.