Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act] State of Himachal Pradesh - Subsection Section 56(4)(c) in Himachal Pradesh Municipal Election Rules, 2015 (c)the serial number of the ballot box (to be filled in at the end of the label on the outside of the ballot box only); and