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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(4) in Himachal Pradesh Municipal Election Rules, 2015

(4)Every ballot box used at a polling station shall bear labels, both inside and outside and marked with -
(a)the serial number and the name of the ward;
(b)the serial number and the name of polling station;.
(c)the serial number of the ballot box (to be filled in at the end of the label on the outside of the ballot box only); and
(d)the date of poll.