Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Jharkhand - Subsection Section 21(b) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017 (b)The competent authority may direct the Management to rectify the defects, if any, found during the course of the inspection, within a stipulated time.
