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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(2)A candidate who possesses a degree in Commerce shall, other things being equal, be given preference in the matter of direct recruitment.