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State of Uttar Pradesh - Section

Section 9 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

9. Academic qualifications.

(1)A candidate for direct recruitment to the service must hold a bachelors' degree of a recognized University or recognized equivalent qualification.
(2)A candidate who possesses a degree in Commerce shall, other things being equal, be given preference in the matter of direct recruitment.