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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(b)to supervise the supply of electricity, water, telephone and other such services and the operation and maintenance of Vishwavidyalaya vehicles;