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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)It shall be the duty of the Superintendent of Physical Plant-
(a)to exercise overall control of the Vishwavidyalaya maintenance, security of Vishwavidyalaya buildings, gardens, grounds and the parks;
(b)to supervise the supply of electricity, water, telephone and other such services and the operation and maintenance of Vishwavidyalaya vehicles;
(c)to direct operations providing for the cleanliness and sanitary conditions of the Vishwavidyalaya;
(d)to provide for the installation, use and maintenance of Vishwavidyalaya equipments, in co-operation with other officers;
(e)to supervise the allotment and uses of rooms, houses, buildings and grounds as directed by appropriate authorities and officers;.
(f)to direct the plans for, construction and/or alterations of Vishwavidyalaya buildings and grounds as ordered by Board;
(g)to perform such other duties as may be assigned to him by the Vice-Chancellor and Board for the proper functions of the physical facilities of the Vishwavidyalaya.