Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 17 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

17. Superintendent of Physical Plant-His emoluments and powers and duties.

(1)The Superintendent of Physical Plant shall receive a salary in the scale of Rs. 2100-75-2400-100-2500-125-2625 per month :Provided that when the salary of a person is drawn from the State Government or any other agency on deputation, his pay shall be fixed in accordance with the concerned regulation.
(2)It shall be the duty of the Superintendent of Physical Plant-
(a)to exercise overall control of the Vishwavidyalaya maintenance, security of Vishwavidyalaya buildings, gardens, grounds and the parks;
(b)to supervise the supply of electricity, water, telephone and other such services and the operation and maintenance of Vishwavidyalaya vehicles;
(c)to direct operations providing for the cleanliness and sanitary conditions of the Vishwavidyalaya;
(d)to provide for the installation, use and maintenance of Vishwavidyalaya equipments, in co-operation with other officers;
(e)to supervise the allotment and uses of rooms, houses, buildings and grounds as directed by appropriate authorities and officers;.
(f)to direct the plans for, construction and/or alterations of Vishwavidyalaya buildings and grounds as ordered by Board;
(g)to perform such other duties as may be assigned to him by the Vice-Chancellor and Board for the proper functions of the physical facilities of the Vishwavidyalaya.