[Cites 0, Cited by 0]
[Section 46]
[Entire Act]
State of Rajasthan - Subsection
Section 46(8) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
| (i) Pit head generating stations- | 0.15% |
| (ii) Non-pit head generating stations |
| 2009-10 | 2010-11 | 2011-12 | 2012-13 | 2013-14 |
| 1.5% | 1.3% | 1.1% | 0.9% | 0.8% |