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State of Punjab - Section

Section 4 in Punjab Boiler Operation Engineers' Rules, 2001

4. Possession of Certificate and Extent of Qualifications.

(1)No person who does not possess a First Class Certificate of proficiency as Boiler Operation Engineer granted under rule 39 shall be deemed to be a fit and proper person to hold the charge of a boiler or boilers installed in a Power Station, situated at a distance exceeding that specified in sub-rule (1) rule 3.
(2)No person who does not possess a Second Class certificate of proficiency as Boiler Operation Engineer granted under rule 39 shall be deemed to be a fit and proper person to hold the charge of a boiler or boilers installed in a premises other than the power station, situated at a distance exceeding that specified in sub-rule (2) of rule 3.