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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(2)The Standards specified in the Schedule-II shall be the Overall Standards of Performance which the Licensee shall seek to achieve in the discharge of his obligation as a Licensee.