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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(4)Maximum mezzanine area allowed is 33% of plinth area which shall not be counted in FAR if it has access from only Ground Floor. The height of the mezzanine shall be 2.2m (min) to 2.7m (max).Any built-upin excess of 33% for mezzanine shall be removed by demolition.