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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in The U.P. (Regulation Of Building Operations) Rules, 1985

(2)
(a)Size of Drawing Sheets. - The sizes of the drawing sheets for site plan, building plan, services plan etc., shall be any of those specified in Table No.l in clause (a) of sub-rule (2) of Rule 4.
(b)Recommended Notation for colouring plans. - The site and building plans shall be coloured as specified in Table No. 2 in clause (b) of sub-rule (2) of Rule 4.