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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2)(b) in The U.P. (Regulation Of Building Operations) Rules, 1985

(b)Recommended Notation for colouring plans. - The site and building plans shall be coloured as specified in Table No. 2 in clause (b) of sub-rule (2) of Rule 4.