Section 4(2)(v) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2)(v) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

(v)The managing committees shall have powers to fill up the vacancies for a period not exceeding three months subject to the approval of the Inspector of Schools.

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State of Assam - Subsection

Section 4(2)(v) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965