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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

(2)Assistant Headmasters/Assistant Headmistresses of High and Higher Secondary Schools. -
(i)There shall be a Divisional Selection Board in each Inspectorate consisting of the following :
(a)Inspector of Schools - Chairman ;
(b)An Assistant Inspector of Schools (to be nominated by the Inspector of Schools) - Secretary ;
(c)One Headmaster (to be nominated by the Director of Public Instruction Assam) - Member;
(d)One Headmistress (to be nominated by the Director of Public Instruction Assam) - Member ;
(e)Two educationists (to be nominated by the Director of Public Instructions, Assam) - Members
(ii)The Inspectors of Schools shall ascertain from various institutions concerned well ahead of each academic year vacancies in at least two newspapers and also in the Assam Gazette, and forward to the Selection Board the applications received together with all relevant records indicating at the same time the number of vacancies and the names of the institutions involved.
(iii)The Selection Board shall after interview prepare a list of candidates in order of preference and shall forward the list to the managing committees of the Schools concerned.
(iv)The managing committees of the Schools shall make appointment after due verification and subject to the approval of the Inspector of Schools.
(v)The managing committees shall have powers to fill up the vacancies for a period not exceeding three months subject to the approval of the Inspector of Schools.
(vi)The list of candidates shall ordinarily remain valid for one year from the date of selection.