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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(1)The method of recruitment, age, educational qualification and experience for appointment to various posts including the faculty posts and their service conditions in the Institute shall be as specified in Schedule VI.