Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 35 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

35. Qualifications for appointment.

(1)The method of recruitment, age, educational qualification and experience for appointment to various posts including the faculty posts and their service conditions in the Institute shall be as specified in Schedule VI.
(2)The Director shall, in filling vacancies in post and services either by direct recruitment or by promotion under the Institute make such reservation in favour of candidates belonging to the Scheduled Castes, the Scheduled Tribes, Other Backward Classes or other categories of persons as may be made by the Central Government from time to time in filling vacancies in posts and services under the Central Government.
(3)The fee to be charged from the candidates applying for various posts in Jawaharlal institute of Post Graduate Medical Education and Research are as specified in the Schedule VII.