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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(6) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(6)The Superintendent shall see that the roll number of each candidate is written by chalk legibly on the seat provided to him. A plan of the examination hall showing the position and seating arrangement of the candidates shall be sent duly signed to the Registrar, for each examination day.