Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(e) in The Haryana State Agricultural Marketing Board Service Rules, 2008

(e)"appointing authority" means the appointing authority of the Board as specified under Rule 6 to these rules;