Section 2(1) in The Haryana State Agricultural Marketing Board Service Rules, 2008
(1)In these rules, unless the context otherwise requires, -(a)"Act" means the Punjab Agricultural Produce Markets Act, 1961 (Punjab Act 23 of 1961);(b)"Administrative Committee" means an Administrative Committee [Chief Administrator and Secretary] [Substituted for the words 'Managing Director and Chief General Manager' by Haryana Notification No. 1199-A.S.-1-09-9143 dated 23.6.2009.] constituted by the Board consisting of Chairman, of the Board;(c)"Administrative Officer" means the Administrative Officer of the Haryana State Agricultural Marketing Board;(d)"Appendix" means an Appendix to these rules;(e)"appointing authority" means the appointing authority of the Board as specified under Rule 6 to these rules;(f)"Chairman" means the Chairman of the Board;(g)"Commission" means the Haryana Public Service Commission or Haryana Staff Selection Commission, as the case may be, constituted by the Government;(h)"direct recruitment" means an appointment made otherwise than by promotion from within the Service or by transfer or deputation of an official already in the Service of the Government of India or any State Government;(i)"Education Board" means the Board of School Education, Haryana, established under the provisions of the Haryana Board of School Education Act, 1969 (Act 11 of 1969), or any other Education Board established by law in any of the State of India;(j)"Government" means the Haryana Government in the Administrative Department;(k)[* * *] [Caluse (k) omitted by Haryana Notification No. 1199- A.S.-1-09-9143 dated 23.6.2009. omitted caluse read as 'Managing Director' means the Managing Director of the Board.](l)"non-technical post" means a post which does not require technical qualifications;(m)"recognised university" means -(i)any university incorporated by law in India; or(ii)any other university which is declared by the Government to be a recognised university for the purpose of these rules;(n)"[Secretary]" [Substituted for the words 'Chief General Manager' by Haryana Notification No. 1199-A.S.-1-09-9143 dated 23.6.2009.] means the [Secretary] [Substituted for the words 'Chief General Manager' by Haryana Notification No. 1199-A.S.-1-09-9143 dated 23.6.2009.] of the Board;(o)"Service" means the Haryana State Agricultural Marketing Board Service; and(p)"technical post" means a post which requires technical qualifications;
