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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(4)(III) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(III)to suggest new academic programmes for the faculties and to do academic evaluation of affiliated colleges and polytechnics of the University from time to time;