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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(4) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(4)The Academic Planning and Evaluation Board shall have the following powers and perform the following duties, namely : -
(I)to prepare the short-term and long term plans of the University;
(II)to consider and forward to the Executive Council with its recommendations ®c research projects and academic programmes proposed by the faculties and to bring about inter-faculty co-ordination for taking up projects on inter faculty basis;
(III)to suggest new academic programmes for the faculties and to do academic evaluation of affiliated colleges and polytechnics of the University from time to time;
(IV)to make proposals for the establishments of departments, institutions of research and specialised studies, laboratories and museums;
(V)to evaluate from time to time the working of the University Teaching Departments, and Schools of Studies;
(VI)To evaluate periodically the progress of the plans.