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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(1)The Academic Council shall be constituted of following members, namely :-
(i)KulPati
Chairman;
(ii)Registrar
Member-Secretary
(iii)Deans of faculties;
(iv)Chairpersons of Board of Studies;
(v)All the Heads of Department of the University;
(vi)teacher from any branch of communication, nominated by Kulpati
(vii)eminent professionals from the field of communication, nominated by the Kuladhipati;
(viii)Two Professors of teaching departments (on rotation basis);
(ix)2 Readers/Lecturers of teaching departments/study centers of the University, from category other than (3), (4) and (5), who shall be nominated by Kulpati, on rotation basis.