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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1)(ix) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(ix)2 Readers/Lecturers of teaching departments/study centers of the University, from category other than (3), (4) and (5), who shall be nominated by Kulpati, on rotation basis.