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State of Chattisgarh - Section

Section 25 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

25. Academic Council.

(1)The Academic Council shall be constituted of following members, namely :-
(i)KulPati
Chairman;
(ii)Registrar
Member-Secretary
(iii)Deans of faculties;
(iv)Chairpersons of Board of Studies;
(v)All the Heads of Department of the University;
(vi)teacher from any branch of communication, nominated by Kulpati
(vii)eminent professionals from the field of communication, nominated by the Kuladhipati;
(viii)Two Professors of teaching departments (on rotation basis);
(ix)2 Readers/Lecturers of teaching departments/study centers of the University, from category other than (3), (4) and (5), who shall be nominated by Kulpati, on rotation basis.
(2)The term of members, other than ex-officio members, shall be four years.