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[Cites 0, Cited by 41] [Entire Act]

State of Punjab - Section

Section 42 in The Punjab Land Revenue Rules

42. Apportionment and recovery of costs.

(1)In proceedings in which costs have been incurred, the final order shall apportion the cost between the parties to the proceeding.
(ii)Cost thus apportioned shall be recoverable by the Revenue-officer by attachment and sale of the movable property of the person liable for the same in the manner prescribed in section 70 of the Land Revenue Ac.