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[Cites 0, Cited by 0] [Section 37A(3)] [Section 37A] [Entire Act]

UT Chandigarh - Subsection

Section 37A(3)(i) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(i)If he is in Class I or Class II Service or post and had entered in the service of the Institute before attaining the age of 35 years, after he has attained the age of 50 years; and