Section 37A in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967
37A. Superannuation.
(1)The age of superannuation of the employees of the Institute other than teaching faculty shall be 60 years : Provided that the medical and scientific specialists may be granted extension in service, on a case to case basis, upto the age of 62 years in the case of persons who are exceptionally talented for reasons to be recorded in writing and subject to physical fitness and continued efficiency of the person concerned. Provided further that this provision shall not apply in the case of a person who is on extension in service.(2)The age of superannuation of the members of the teaching faculty of the Institute shall be 65 years:Provided that this provision shall not apply in the case of a person who is on extension in service.(3)Notwithstanding anything contained in this regulation, the appointing authority shall if it is of the opinion that it is in the public interest to do so have the absolute right to retire any employee of the Institute by giving him notice of not less than 3 months in writing or 3 months pay and allowance in lieu of such notice:(i)If he is in Class I or Class II Service or post and had entered in the service of the Institute before attaining the age of 35 years, after he has attained the age of 50 years; and(ii)In any other case after he has attained the age of 55 years.Provided that nothing in this sub-regulation shall apply to any employee in Class-IV service or post who entered service on or before 7.8.1970.
