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[Cites 0, Cited by 0] [Section 9B(2)] [Section 9B] [Entire Act]

State of Rajasthan - Subsection

Section 9B(2)(iv) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iv)to consider applications from individuals seeking admission to a particular course of study in this University, as a special case and make its recommendation to the Vice-Chancellor.