Section 15(2)(iii) in The Assam Engineering (Public Works Department) Service Rules, 1978

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(2)(iii) in The Assam Engineering (Public Works Department) Service Rules, 1978

(iii)A representative of Personnel (A) Department not below the rank of Deputy Secretary to be nominated by the Secretary, Personnel and Administrative Reforms Department.

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State of Assam - Subsection

Section 15(2)(iii) in The Assam Engineering (Public Works Department) Service Rules, 1978