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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(2) in The Assam Engineering (Public Works Department) Service Rules, 1978

(2)Selection Board for promotion from Assistant Engineer to Assistant Executive Engineer ; from Assistant Executive Engineer to Executive Engineer ; from Assistant Research Officer to Research Officer ; from Assistant Architect to Deputy Architect ; from Deputy Architect to Architect; from Architect to Senior Architect:Member and Secretary-
(i)Secretary, P.W.D.
Members :
(ii)Chief Engineer, P.W.D.
(iii)A representative of Personnel (A) Department not below the rank of Deputy Secretary to be nominated by the Secretary, Personnel and Administrative Reforms Department.
Selection Board for promotion of Subordinate Engineers to Assistant Engineers :Chairman :
(i)Chairman or Member, Assam Public Service Commission nominated by its Chairman.
Members-
(ii)Secretary, P.W.D.
(iii)A representative of Personnel (A) Department
Member-Secretary:
(iv)Chief Engineer, P.W.D.