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State of Rajasthan - Section

Section 36 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

36. Confirmation.

- A person placed on probation under Rule 33 shall be confirmed in his appointment at the end of his period of probation, if
(a)he has passed the Departmental Examination and has successfully undergone such training as is referred to in Sub- rule (2) of Rule 33; and
(b)he has passed a departmental test of proficiency in Hindi; and
(c)the Appointing Authority is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.